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Union of India - Section

Section 221 in The Indian Post Office Rules, 1933

221.

The officers noted below are empowered to search, or cause search to be made, for any copy of seditious publications, the bringing of which by sea or by land into (Provinces of) India is prohibited in course of transmission by post to any place in India. The said officers shall deliver all postal articles reasonably believed or found to contain such copies of publications to the Director, Intelligence Bureau or any officer acting in his behalf.*The Director, Foreign Post, Deputy Director Foreign Post and Assistant Directors Foreign Post at Bombay and all officers-in-charge of head or sub post offices including Deputy and Assistant Postmasters, and all Superintendents Inspectors and Head Sorters of the Railway Mail Service.