Delhi High Court - Orders
Ms Sheetal Makol vs State & Ors on 28 August, 2025
$~33, 34, 35, 36 & 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
33
+ CRL.M.C. 2880/2017, CRL.M.A. 11958/2017,
CRL.M.A. 21462/2025, CRL.M.A. 21465/2025 &
CRL.M.A. 21467/2025
MS SHEETAL MAKOL .....Petitioner
Through: Petitioner in person
versus
STATE & ORS .....Respondents
Through: Ms. Richa Dhawan, APP
for the State
SI Neeraj Kumar, PS-
Sector 23, Dwarka
Mr. Prashant Mendiratta,
Ms. Neha Jain, Mr.
Shubhashish Sharma, Ms.
Avni Soni & Ms.
Vaishnavi Saxena, Advs.
34
+ CRL.M.C. 2881/2017 & CRL.M.A. 11959/2017
MS SHEETAL MAKOL .....Petitioner
Through: Petitioner in person
versus
STATE & ORS .....Respondents
Through: Ms. Richa Dhawan, APP
for the State
SI Neeraj Kumar, PS-
Sector 23, Dwarka
Mr. Prashant Mendiratta,
Ms. Neha Jain, Mr.
Shubhashish Sharma, Ms.
Avni Soni & Ms.
Vaishnavi Saxena, Advs.
35
+ CRL.M.C. 4441/2023
BHARAT BHOOSAN MAKOL
& ANR. .....Petitioners
Through: Petitioner in person
versus
CRL.M.C. 2880/2017 & connected matters Page 1 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/09/2025 at 22:44:05
THE,STATE (NCT OF DELHI) .....Respondent
Through: Ms. Richa Dhawan, APP
for the State
SI Neeraj Kumar, PS-
Sector 23, Dwarka
Mr. Prashant Mendiratta,
Ms. Neha Jain, Mr.
Shubhashish Sharma, Ms.
Avni Soni & Ms.
Vaishnavi Saxena, Advs.
36
+ CRL.M.C. 2465/2024, CRL.M.A. 9396/2024, CRL.M.A.
9397/2024, CRL.M.A. 21470/2025, CRL.M.A.
21472/2025 & CRL.M.A. 21473/2025
SHEETAL MAKOL .....Petitioner
Through: Petitioner in person
versus
STATE OF NCT OF DELHI
& ANR. .....Respondents
Through: Ms. Richa Dhawan, APP
for the State
SI Neeraj Kumar, PS-
Sector 23, Dwarka
Mr. Prashant Mendiratta,
Ms. Neha Jain, Mr.
Shubhashish Sharma, Ms.
Avni Soni & Ms.
Vaishnavi Saxena, Advs.
38
+ CRL.M.C. 685/2022, CRL.M.A. 2934/2022 &
CRL.M.A. 21477/2025
SHEETAL MAKOL .....Petitioner
Through: Petitioner in person
versus
RUBINA RATNAKAR .....Respondent
Through: SI Neeraj Kumar, PS-
Sector 23, Dwarka
Mr. Prashant Mendiratta,
Ms. Neha Jain, Mr.
CRL.M.C. 2880/2017 & connected matters Page 2 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/09/2025 at 22:44:05
Shubhashish Sharma, Ms.
Avni Soni & Ms.
Vaishnavi Saxena, Advs.
CORAM:
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 28.08.2025
1. List for further consideration on 19.09.2025.
2. A copy of this order be placed in all the matters.
AMIT MAHAJAN, J AUGUST 28, 2025 "SS"
CRL.M.C. 2880/2017 & connected matters Page 3 of 3This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/09/2025 at 22:44:05