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Delhi High Court - Orders

Ms Sheetal Makol vs State & Ors on 28 August, 2025

                      $~33, 34, 35, 36 & 38
                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                      33
                      +     CRL.M.C.       2880/2017,  CRL.M.A.          11958/2017,
                            CRL.M.A. 21462/2025, CRL.M.A. 21465/2025 &
                            CRL.M.A. 21467/2025
                            MS SHEETAL MAKOL                  .....Petitioner
                                              Through: Petitioner in person
                                              versus

                                STATE & ORS                                              .....Respondents
                                                              Through:            Ms. Richa Dhawan, APP
                                                                                  for the State
                                                                                  SI Neeraj Kumar, PS-
                                                                                  Sector 23, Dwarka
                                                                                  Mr. Prashant Mendiratta,
                                                                                  Ms. Neha Jain, Mr.
                                                                                  Shubhashish Sharma, Ms.
                                                                                  Avni       Soni   &     Ms.
                                                                                  Vaishnavi Saxena, Advs.
                      34
                      +         CRL.M.C. 2881/2017 & CRL.M.A. 11959/2017
                                MS SHEETAL MAKOL               .....Petitioner
                                               Through: Petitioner in person

                                                              versus

                                STATE & ORS                                              .....Respondents
                                                              Through:            Ms. Richa Dhawan, APP
                                                                                  for the State
                                                                                  SI Neeraj Kumar, PS-
                                                                                  Sector 23, Dwarka
                                                                                  Mr. Prashant Mendiratta,
                                                                                  Ms. Neha Jain, Mr.
                                                                                  Shubhashish Sharma, Ms.
                                                                                  Avni       Soni   &     Ms.
                                                                                  Vaishnavi Saxena, Advs.
                      35
                      +         CRL.M.C. 4441/2023
                                BHARAT BHOOSAN MAKOL
                                & ANR.                         .....Petitioners
                                               Through: Petitioner in person
                                               versus

                      CRL.M.C. 2880/2017 & connected matters                                                    Page 1 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/09/2025 at 22:44:05
                                 THE,STATE (NCT OF DELHI)       .....Respondent
                                              Through: Ms. Richa Dhawan, APP
                                                        for the State
                                                        SI Neeraj Kumar, PS-
                                                        Sector 23, Dwarka
                                                        Mr. Prashant Mendiratta,
                                                        Ms. Neha Jain, Mr.
                                                        Shubhashish Sharma, Ms.
                                                        Avni       Soni   &    Ms.
                                                        Vaishnavi Saxena, Advs.
                      36
                      +         CRL.M.C. 2465/2024, CRL.M.A. 9396/2024, CRL.M.A.
                                9397/2024,   CRL.M.A.    21470/2025,        CRL.M.A.
                                21472/2025 & CRL.M.A. 21473/2025
                                SHEETAL MAKOL                   .....Petitioner
                                               Through: Petitioner in person
                                               versus

                                STATE OF NCT OF DELHI
                                & ANR.                                                   .....Respondents
                                              Through:                            Ms. Richa Dhawan, APP
                                                                                  for the State
                                                                                  SI Neeraj Kumar, PS-
                                                                                  Sector 23, Dwarka
                                                                                  Mr. Prashant Mendiratta,
                                                                                  Ms. Neha Jain, Mr.
                                                                                  Shubhashish Sharma, Ms.
                                                                                  Avni       Soni   &     Ms.
                                                                                  Vaishnavi Saxena, Advs.
                      38
                      +         CRL.M.C. 685/2022,                          CRL.M.A.               2934/2022               &
                                CRL.M.A. 21477/2025

                                SHEETAL MAKOL                                            .....Petitioner
                                            Through:                              Petitioner in person
                                            versus

                                RUBINA RATNAKAR                                         .....Respondent
                                            Through:                              SI Neeraj Kumar, PS-
                                                                                  Sector 23, Dwarka
                                                                                  Mr. Prashant Mendiratta,
                                                                                  Ms. Neha Jain, Mr.

                      CRL.M.C. 2880/2017 & connected matters                                                    Page 2 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/09/2025 at 22:44:05
                                                                                   Shubhashish Sharma, Ms.
                                                                                  Avni    Soni    &    Ms.
                                                                                  Vaishnavi Saxena, Advs.
                                CORAM:
                                HON'BLE MR. JUSTICE AMIT MAHAJAN
                                             ORDER

% 28.08.2025

1. List for further consideration on 19.09.2025.

2. A copy of this order be placed in all the matters.

AMIT MAHAJAN, J AUGUST 28, 2025 "SS"

CRL.M.C. 2880/2017 & connected matters Page 3 of 3

This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/09/2025 at 22:44:05