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Delhi High Court - Orders

Rinavati & Ors vs Union Of India on 25 September, 2023

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                                    $~6
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           FAO 29/2020 and CM APPL. 2075/2020
                                                RINAVATI & ORS                                                                  ..... Appellants
                                                                                      Through:                Mr. Rajan Sood with Mr. A. Sood,
                                                                                                              Advocates.

                                                                                      versus

                                                UNION OF INDIA                                                                  ..... Respondent
                                                                                      Through:                Mr. Jivesh Tiwari with Ms. Samiksha,
                                                                                                              Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                                                      ORDER

% 25.09.2023 Trial Court Record has not been received. Let the Trial Court Record be requisitioned in electronic form positively before the next date; and let copies be supplied to learned counsel for the parties.

Re-notify on 20th February 2024.

ANUP JAIRAM BHAMBHANI, J SEPTEMBER 25, 2023 ds This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2023 at 22:55:04