Delhi High Court - Orders
Rinavati & Ors vs Union Of India on 25 September, 2023
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 29/2020 and CM APPL. 2075/2020
RINAVATI & ORS ..... Appellants
Through: Mr. Rajan Sood with Mr. A. Sood,
Advocates.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Jivesh Tiwari with Ms. Samiksha,
Advocates.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 25.09.2023 Trial Court Record has not been received. Let the Trial Court Record be requisitioned in electronic form positively before the next date; and let copies be supplied to learned counsel for the parties.
Re-notify on 20th February 2024.
ANUP JAIRAM BHAMBHANI, J SEPTEMBER 25, 2023 ds This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2023 at 22:55:04