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[Cites 0, Cited by 0] [Section 68U] [Entire Act]

Union of India - Subsection

Section 68U(2) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(2)If any person refuses or fails to comply with an order made under sub-section (1), the Administrator may take possession of the property and may for that purpose use such force as may be necessary.