Section 38(1) in The Orissa Town Planning and Improvement Trust Act, 1956
(1)Whenever the planning authority is of opinion that within the frame-work of the allotted plan it is expedient to lay out new streets or alter existing streets (including bridges, causeways and culverts) in any area, for the purpose of -(a)providing building sites, or(b)remedying defective ventilation; or(c)creating new or improving existing means of communication and facilities for traffic; or(d)affording better facilities for conservancy, the Planning authority, may pass a resolution to that effect, and shall then proceed to frame a street scheme for such area.
