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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(2)(ix) in Rajasthan Minor Mineral Concession Rules, 2017

(ix)excavation of ordinary earth from the borrow land and used in the construction of road or embankment, anicuts in government works except construction of national highway, state highway, railways tracks and dams;