Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Gujarat - Subsection Section 37(e) in The Gujarat Drugs (Control) Act, 1959 (e)issue such other instruction in any matter pertaining to the grant or otherwise of licences, permits or passes under this Act as it may deem proper;
