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State of Uttar Pradesh - Section

Section 76 in U.P. Revenue Code (Amendment) Act, 2016

76. Amendment of Section 99.

- In Section 99 of the said Code, in Hindi version, for the words and punctuation mark ^^fodz;] nku ;k iV~Vsnkjh the words and punctuation marks ^^fodz;] nku] cU/kd ;k iV~Vk shall be substituted.