Section 7(3)(iii) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

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State of Andhra Pradesh - Subsection

Section 7(3)(iii) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

(iii)While specifying the norms, the Commission shall ensure that the projected expenditure does not become a source of profit to the management of the professional institutions.

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State of Andhra Pradesh - Subsection

Section 7(3)(iii) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997