Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1) in The U.P. Coal Control Order, 1977

(1)Price of coal paid by him to the wholesale dealer as fixed by the District Magistrate under sub-clause (ii) (A) of this clause;