Section 4(16) in The Guru Nanak Dev University Amritsar Act, 1969

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State of Punjab - Subsection

Section 4(16) in The Guru Nanak Dev University Amritsar Act, 1969

(16)to make provision for -

(a)the maintenance of National Cadet Corps or other similar organizations.

(b)physical and military training.

(c)students associations, and

(d)sports and athletic clubs;