Delhi High Court - Orders
Union Of India Through General Manager vs M/S Chiraj Stock & Security Pvt. Ltd on 25 September, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~19 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 417/2018
UNION OF INDIA THROUGH GENERAL MANAGER
..... Petitioner
Through: Mr.Ruchir Mishra, Mr.Sanjiv Kr.
Saxena, Mr.Mukesh Kr. Tiwari, Ms.Reba Jena
Mishra & Mr.Vipul Pathak, Advs.
versus
M/S CHIRAJ STOCK & SECURITY PVT. LTD.
..... Respondent
Through: Mr.Ramesh Singh, Sr. Adv. with
Ms.Vivekanand, Mr.Vikas Sharma &
Mr.Abhishek Semwal, Advs.
+ OMP (ENF.) (COMM.) 78/2019, EX.APPL.(OS) 59/2020 -Dir. (DH).
EX.APPL.(OS) 3770/2022 -S-16 -MSME act. for Calculation of
Interest by DH.
CHIRAJ STOCK & SECURITIES PVT. LTD.
..... Decree Holder
Through: Mr.Ramesh Singh, Sr. Adv. with
Ms.Vivekanand, Mr.Vikas Sharma &
Mr.Abhishek Semwal, Advs
versus
UNION OF INDIA ..... Judgement Debtor
Through: Mr.Ruchir Mishra, Mr.Sanjiv Kr.
Saxena, Mr.Mukesh Kr. Tiwari, Ms.Reba Jena
Mishra & Mr.Vipul Pathak, Advs
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 25.09.2023
1. Though the matter was already part heard, the Union of India has This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 23:36:43 now, for reasons unknown to this Court, engaged a new counsel who submits that he was unaware that the matter was part heard. This Court cannot appreciate change of counsel by the Union of India, after the matter was already part heard.
2. Let the In-Charge of the Litigation Section explain the circumstances in which a counsel who had already made part submissions has been changed in the midst of the hearing. Let an affidavit in this regard be filed within one week.
3. List on 18.10.2023.
REKHA PALLI, J SEPTEMBER 25, 2023 kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 23:36:43