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Delhi High Court - Orders

Union Of India Through General Manager vs M/S Chiraj Stock & Security Pvt. Ltd on 25 September, 2023

Author: Rekha Palli

Bench: Rekha Palli

                                          $~19 & 20
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +    O.M.P. (COMM) 417/2018
                                               UNION OF INDIA THROUGH GENERAL MANAGER
                                                                                     ..... Petitioner
                                                              Through: Mr.Ruchir Mishra, Mr.Sanjiv Kr.
                                                              Saxena, Mr.Mukesh Kr. Tiwari, Ms.Reba Jena
                                                              Mishra & Mr.Vipul Pathak, Advs.

                                                                                         versus

                                                      M/S CHIRAJ STOCK & SECURITY PVT. LTD.
                                                                                            ..... Respondent
                                                                      Through: Mr.Ramesh Singh, Sr. Adv. with
                                                                      Ms.Vivekanand,    Mr.Vikas        Sharma  &
                                                                      Mr.Abhishek Semwal, Advs.
                                          +           OMP (ENF.) (COMM.) 78/2019, EX.APPL.(OS) 59/2020 -Dir. (DH).
                                                      EX.APPL.(OS) 3770/2022 -S-16 -MSME act. for Calculation of
                                                      Interest by DH.
                                                      CHIRAJ STOCK & SECURITIES PVT. LTD.
                                                                                            ..... Decree Holder
                                                                      Through: Mr.Ramesh Singh, Sr. Adv. with
                                                                      Ms.Vivekanand,    Mr.Vikas        Sharma  &
                                                                      Mr.Abhishek Semwal, Advs

                                                                                         versus

                                                      UNION OF INDIA                       ..... Judgement Debtor
                                                                    Through: Mr.Ruchir Mishra, Mr.Sanjiv Kr.
                                                                    Saxena, Mr.Mukesh Kr. Tiwari, Ms.Reba Jena
                                                                    Mishra & Mr.Vipul Pathak, Advs

                                                      CORAM:
                                                      HON'BLE MS. JUSTICE REKHA PALLI
                                                                    ORDER

% 25.09.2023

1. Though the matter was already part heard, the Union of India has This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 23:36:43 now, for reasons unknown to this Court, engaged a new counsel who submits that he was unaware that the matter was part heard. This Court cannot appreciate change of counsel by the Union of India, after the matter was already part heard.

2. Let the In-Charge of the Litigation Section explain the circumstances in which a counsel who had already made part submissions has been changed in the midst of the hearing. Let an affidavit in this regard be filed within one week.

3. List on 18.10.2023.

REKHA PALLI, J SEPTEMBER 25, 2023 kk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 23:36:43