Supreme Court - Daily Orders
Mecon Fze vs Quinn Logistics India Pvt Ltd on 28 September, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.52 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9547/2018
MECON FZE Appellant(s)
VERSUS
QUINN LOGISTICS INDIA PVT LTD Respondent(s)
Date : 28-09-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Appellant(s) Mr. Kapil Sibal, Sr.Adv.
Ms. Ranjana Roy Gawai, Adv.
Pervinder,Adv.
Mr. Vivek Kumar, Adv.
Ms. Aayushi Singh, Adv.
Ms. Divya Roy, AOR
For Respondent(s) Mr. Mukul Rohatgi, Sr.Adv.
Mr. K.V. Vishwanathan, Sr.Adv.
Mr. Arun Kathpalia, Sr.Adv.
Mr. Jayant Mehta, Adv.
Mr. Swapnil Gupta, Adv.
Shivambika Sinha, Adv.
Mr. Ujjal Banerjee, AOR
Ms. Ankita Sinha, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on Friday, the 12th October, 2018.
(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.09.29 12:29:36 IST Reason: