Income Tax Appellate Tribunal - Chennai
R.P.Rajarajan Enterprises, Chennai vs Acit, Chennai on 27 February, 2018
आयकर अपील
य अ धकरण, 'बी' यायपीठ, चे नई
IN THE INCOME TAX APPELLATE TRIBUNAL , 'B' BENCH, CHENNAI
ी एन.आर
एन आर.एस
आर एस. न याियक सद य एवं ए. मोहन अलंकामणी, लेखा सद य के सम!
एस गणेशन, याियक
BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND
SHRI A.MOHAN ALANKAMONY, ACCOUNTANT MEMBER
आयकरअपीलसं./I.T. A. No.1167/ CHNY/2017
( नधा रणवष / Assessment Year: 2013-14)
M/s. R.P. Rajarajan Enterprises, Vs The ACIT,
No.578, Anna Salai, Non-Corporate Circle - 3,
Teynampet, Chennai. Chennai.
PAN: AAHFR3613H
(अपीलाथ /Appellant) ( यथ /Respondent)
अपीलाथ क ओर से /Appellant by : Shri V.S. Jayakumar, Advocate
यथ की ओर से /Respondent by : Shri B. Sagadevan, JCIT
सन
ु वाई क तार ख/D at e of he ar i ng : 27.02.2018
घोषणा क तार ख /D at e of Pr on o unc em en t : 27.02.2018
आदे श / O R D E R
Per A. Mohan Alankamony, AM:-
This appeal by the assessee is directed against the order passed by the Ld. Commissioner of Income Tax (Appeals)-4, Chennai dated 23.02.2017 in ITA No.32/2016-17/A.Y.2013-14/CIT(A)-4 for the assessment year 2013- 14 passed U/s.250(6) r.w.s. 143(3) of the Act.
2. At the outset, the Ld.AR submitted letter No. 10/VSJ/FEB/18 dated 27.02.2018 before us requesting for withdrawal of the appeal filed by the assessee. The extract of the letter dated 27.02.2018 is reproduced herein below for reference:
2 ITA No. 1167/CHNY/2017
"Sub: R.P. Raja Rajan Enterpirses -vs - ACIT - ITA No.1167/17 - AY.2013-14 - Reg.
The above appeal is posted before "B" Bench on 27.02.2018. The said appeal may be permitted to be withdrawn as we have instructions from the Assessee not to pursue the matter. Kindly pass suitable orders.
Thanking You, Yours faithfully, V.S. Jayakumar
3. The Ld.DR did not raise any objection for withdrawing the appeal.
4. After hearing both sides, considering the prayer of the Ld.AR, we hereby dismiss the appeal of the assessee as withdrawn.
5. In the result, the appeal filed by the assessee is dismissed as withdrawn.
Order pronounced in the open court on the 27th February, 2018 at Chennai.
Sd/- Sd/-
(एन.आर.एस. गणेशन) (ए. मोहन अलंकामणी)
(N.R.S. Ganesan) (A. Mohan Alankamony)
याियक सद य/Judicial Member लेखा सद य/Accountant Member
चे#नई/Chennai,
$दनांक/Dated 27th February, 2018
RSR
आदे श क त'ल(प अ)े(षत/Copy to:
1. अपीलाथ /Appellant 2. यथ /Respondent 3. आयकर आयु,त (अपील)/CIT(A)
4. आयकर आय,
ु त/CIT 5. (वभागीय त न/ध/DR 6. गाड फाईल/GF