Supreme Court - Daily Orders
Ram Bishal (D) vs Dy.Dir. Of Consolidation, U.P. on 12 April, 2018
Author: R. Banumathi
Bench: R. Banumathi
ITEM NO.29 COURT NO.3 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 287/2010
RAM BISHAL (D) & ORS. Appellant(s)
VERSUS
DY.DIR. OF CONSOLIDATION, U.P. & ORS. Respondent(s)
(OFFICE REPORT ON DEFAULT DATED 28.3.2018)
Date : 12-04-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
[IN CHAMBER]
For Appellant(s) Mr. Vishwa Pal Singh, AOR
Mr. Jabar Singh, Adv.
Mr. V. N. Raghupathy, AOR
For Respondent(s) Mr. T. N. Singh, AOR
Mr. Vikas K. Singh, Adv.
Ms. Rajshree Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As requested by the learned counsel for the appellants, four weeks' further time is granted to take steps to bring on record the legal representatives of deceased appellant No. 1.
(SUSHIL KUMAR RAKHEJA) (ASHA SONI) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.04.12 16:32:12 IST Reason: