Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(1) in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959 (1)The Government shall appoint Registrar for various Services for the conduct of the Departmental Examination under the provisions of these rules.
