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[Cites 0, Cited by 5] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in Administration of Evacuee Property Act, 1950

(3)Subject to the provisions of sub-section (2), Additional, Deputy and Assistant Custodians shall discharge the duties imposed on them by or under this Act under the general superintendence and control of the Custodian for the State, but the State Government may, by general or special order, provide for the distribution of work among them.