Section 4(b) in National Cadet Corps (Girls Division) Rules, 1949
(b)[ (i)unless she has attained the age of 13 years and has not attained the age of 181k years, in the case of Junior Wing; [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97](ii)unless she is over 15 years of age in the case of Senior Wing;]
