Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(a) in The Punjab School Education Board Act, 1969 (a)[ he has served the Central Government or State Government or both on a gazetted post for a period of not less than fifteen years; or] [Substituted by Act No. 2 of 2018, dated 2.1.2018]
