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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(iii) in The Orissa State Financial Corporation General Regulations, 2003

(iii)If any shareholder requires more certificates than the number to which he is entitled free of charge under this regulation, he shall pay for each additional certificates such sum as may be decided by the Managing Director from time to time.