Supreme Court - Daily Orders
Muthukumaran Educational Trust vs Secretary To Govt. Min. Of Health And ... on 13 October, 2014
Bench: Anil R. Dave, Kurian Joseph, R.K. Agrawal
ITEM NO.802 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).28140/2014
MUTHUKUMARAN EDUCATIONAL TRUST Petitioner(s)
VERSUS
SECRETARY TO GOVT. MIN. OF HEALTH AND FAMILY
WELFARE AND ANR Respondent(s)
Date : 13/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Ashok Desai,Sr.Adv.
(Mentioned by)
Mr. Kush Chaturvedi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List is matter tomorrow, i.e., on 14th October, 2014, before the appropriate Bench at 2.00 p.m. (Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Mentioning slip is attached with R/P.) Signature Not Verified Digitally signed by Sarita Purohit Date: 2014.10.13 16:47:20 IST Reason: