Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(1) in The Gujarat Public Moneys (Recovery of Dues) Act, 1979

(1)The State Government may by notification in the Official Gazette, and subject to the condition of previous publication, make rules for the purpose of carrying out the provisions of this Act.