Madhya Pradesh High Court
M/S Gsb Construction Pvt.Ltd. vs Jabalpur Devlopment Authy. on 9 November, 2022
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 4430 of 2008
(M/S GSB CONSTRUCTION PVT.LTD. Vs JABALPUR DEVLOPMENT AUTHY. AND OTHERS)
Dated : 09-11-2022
Shri Siddharth Shrivastava, learned counsel for the petitioner.
Shri Himanshu Mishra, learned counsel for respondent No.1.
Office is directed to delink this case from S.A. No.882/1999. This matter is to be heard finally. List after four weeks. I.R. to continue till the next date of hearing.
(S. A. DHARMADHIKARI) JUDGE vc Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 11/9/2022 4:57:03 PM