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[Cites 0, Cited by 0] [Section 728] [Entire Act]

Bengal Presidency - Subsection

Section 728(ii) in Police Regulations, Bengal , 1943

(ii)Guards will not turn out after "retreat" or before "reveille" except at tattoo on the approach of an armed party, in cases of an alarm, or to receive grand or visiting rounds, nor will they during this period pay any compliments, except to grand rounds to whom they will present arms.