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State of Punjab - Section

Section 4 in Pepsu Road Transport Corporation Rules, 1977

4. Salary and allowances payable to Chairman and Members.

- Officials appointed as whole time members shall be entitled to such salary and allowances as may be specified by the State Government, Officials appointed as part time members shall not be entitled to any salary or allowance except as provided in sub-rule (1) of rule 5. [-] [(2), (3) and (4) of rule 4 omitted vide Punjab Government Notification No. G.S.R. 49/C.A. 64/50/S. 44/Amd. (2)/77, dated 17.5.1977.]