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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Uttar Pradesh - Subsection

Section 58(d) in Rules under the United Provinces Excise Act, 1910

(d)to wholesale vendors of country spirit or their agents in-charge of wholesale depots, powers under Section 16 of the Act to grant passes covering transport from their wholesale shops or depots to the shops of retail vendors; and