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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(5) in The Gujarat Medical Practitioners' Act, 1963

(5)The term of an outgoing President, [*] [The word 'Chairman' deleted by Gujarat 40 of 1965, dated 31st December, 1965.] or member shall, notwithstanding anything contained in sub-section (6) of section 3, [*] [The words, brackets and figures 'sub-section (6) of section 4' deleted by Gujarat 40 of 1965, dated 31st December, 1965.] and sub-sections (2) and (3) of this section be deemed to extend to, and expire with, the day immediately preceding the day on which the name of the successor of such President, [***] [The word 'Chairman' deleted by Gujarat 40 of 1965, dated 31st December, 1965.], or member is published under sub-section (1).