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[Cites 0, Cited by 0] [Section 57A] [Entire Act]

State of Rajasthan - Subsection

Section 57A(15) in The Rajasthan Agricultural Produce Markets Rules, 1963

(15)The contracting price shall be higher than the minimum support price of the model price, whichever is higher, for the contracted agricultural produce during the previous harvest season, in the market committee concerned.Note. - For the purpose of this rule model price shall mean the price at which the maximum transitions (sale & purchase) take place.