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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(3)(b) in The New Delhi Municipal Council Act, 1994

(b)to furnish any return, plan, estimate, statement, account or statistics concerning or connected with any matter pertaining to the administration of this Act or the municipal government of New Delhi.