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[Cites 0, Cited by 0] [Section 95(3)] [Section 95] [Entire Act]

State of Rajasthan - Subsection

Section 95(3)(a) in Rajasthan Civil Services (Pension) Rules, 1996

(a)the Head of Office shall address the widow or widower in Form 13 for making a claim in Form 14 alongwith necessary documents, and