Supreme Court - Daily Orders
Jagdish Prasad vs Shri Chimnaram Mantri Charity Trust ... on 8 April, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.38 COURT NO.12 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8754/2016
(Arising out of impugned final judgment and order dated 04/12/2015
in SBCWP No. 8862/2013 passed by the High Court Of Rajasthan At
Jodhpur)
JAGDISH PRASAD Petitioner(s)
VERSUS
SHRI CHIMNARAM MANTRI CHARITY TRUST
THR. ITS TRUSTEES Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief
and office report)
Date : 08/04/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Asit Kumar Roy, Adv.
Mr. Snehasish Mukherjee,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. Interlocutory application(s)pending, if any, shall stand disposed of accordingly.
(Ashwani Thakur) (Tapan Kr. Chakraborty)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2016.04.09
13:03:41 IST
Reason: