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[Cites 0, Cited by 0] [Section 170] [Entire Act]

State of Rajasthan - Subsection

Section 170(z) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

(z)to expand credit and insurance schemes;
(za)to establish ATMs in revenue villages;
(zb)to regulate the e-Mitra network through framing regulations under the Authority;
(zc)to maintain and augment e-Mitra network;
(zd)to refurbish the present network of e-Mitra by strengthening the kiosks with more