Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Tamilnadu - Section Section 27 in Tamil Nadu District Municipalities Act, 1920 (27)"Salary" means pay and acting pay or payment byway of commission and includes exchange compensation allowances, but not allowances for house-rent, carriage-hire, or travelling expenses;
