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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(1)(a) in The Gujarat Fisheries Act, 2003

(a)Prohibiting or regulating:-
(i)the erection or use of fishing gear,
(ii)the construction of weirs, dam and bunds,
(iii)the release of any industrial waste sewage or effluent to the inland waters which may be harmful to species of fish or the food of fish.