Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(2)(vi) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(vi)in the case of any other person (not being an individual), to the person who manages or controls his affairs.