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Bombay High Court

Pundlik Ganpat Gole vs The State Of Maharashtra on 16 August, 2017

Bench: A.A. Sayed, Sarang Vijaykumar Kotwal

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

      CR. APPLICATION IN APPEAL NO. 989 OF 2017
                          In
                CR. APPEAL 365 OF 2014

 Pundlik Gole                                         ....Appellant
             V/S
 The State Of Maharashtra                          ....Respondent

WITH CR. APPEAL NO. 1316 OF 2013 Ramkrishna Khandu Bagul @ Nana ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 1326 OF 2013 Salim Nawab Sayyed ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 36 OF 2014 Jitendra Anandrao Chvan ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 341 OF 2014 Page 1/5 ::: Uploaded on - 16/08/2017 ::: Downloaded on - 28/08/2018 15:54:56 ::: Sikandar S/o Nijam Pinjari ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 365 OF 2014 Pundlik Gole ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 383 OF 2014 Shailaja Gajanan Tarmale @ Sakshi Pundlik ....Appellant Gole V/S The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 725 OF 2015 In CR. APPEAL 383 OF 2014 Shailaja Gajanan Tarmale @ Sakshi Pundlik ....Appellant Gole V/S The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1149 OF 2015 In CR. APPEAL 365 OF 2014 Pundlik Gole ....Appellant Page 2/5 ::: Uploaded on - 16/08/2017 ::: Downloaded on - 28/08/2018 15:54:56 ::: V/S The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1155 OF 2016 In CR. APPEAL 383 OF 2014 Shailaja Gajanan Tarmale @ Sakshi Pundlik ....Appellant Gole V/S The State Of Maharashtra ....Respondent WITH CR. SUO-MOTU PETITION NO. 2 OF 2016 High Court On Its Own Motion ....Petitioner V/S Salim Nawab Sayyed And Ors ....Respondent WITH CR. APPEAL NO. 244 OF 2017 The State Of Maharashtra ....Appellant V/S Pundlik Ganpat Gole And Ors ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1297 OF 2016 In CR. APPEAL 365 OF 2014 Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent Page 3/5 ::: Uploaded on - 16/08/2017 ::: Downloaded on - 28/08/2018 15:54:56 ::: WITH CR. APPLICATION IN APPEAL NO. 1436 OF 2016 In CR. APPEAL 365 OF 2014 Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 169 OF 2017 In CR. APPEAL 244 OF 2017 Pundlik Ganpat Gole And Anr ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 726 OF 2015 In CR. APPEAL 244 OF 2017 Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 731 OF 2015 In CR. APPEAL 244 OF 2017 Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent Page 4/5 ::: Uploaded on - 16/08/2017 ::: Downloaded on - 28/08/2018 15:54:56 ::: Mr.Mahesh Waswania/w Mr.Jagdish Shettya/w Miss Manashi Mahanta For Appellant in Apeal 365 of 2014 and Apeal 383 of 2014 Ms.R.M.Gadhvi APP for state.

CORAM : A.A. SAYED & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 16th August, 2017 P.C. :

Stand over to 31/8/2017.
( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 16/08/2017 ::: Downloaded on - 28/08/2018 15:54:56 :::