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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Assam - Subsection

Section 49(4) in Assam Panchayat Act, 1994

(4)Minor Irrigation, Water Management, Watershed Development. - (a) assisting the Government and the Zilla Parishad in construction and maintenance of minor irrigation works;
(b)implementation of individual irrigation works;
(c)assisting the Government and the Zilla Parishad in the implementation of schemes on Development of Ground Water Resources, and Watershed Development Programmes.