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Madhya Pradesh High Court

Anil Kumar Sand vs Sunil Agarwal on 29 October, 2021

Author: Rajeev Kumar Shrivastava

Bench: Rajeev Kumar Shrivastava

1 MP-3833-2021 The High Court Of Madhya Pradesh MP No. 3833 of 2021 (ANIL KUMAR SAND Vs SUNIL AGARWAL) 1 Gwalior, Dated : 29-10-2021 Shri R.K. Upadhyay, learned counsel for the petitioner. Learned counsel for the petitioner is seeking time for submission of arguments.

Time is granted.

As prayed, list on 9/11/2021.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE pwn* Pawan Kumar 2021.10.29 18:26:01 +05'30'