Madhya Pradesh High Court
Anil Kumar Sand vs Sunil Agarwal on 29 October, 2021
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1 MP-3833-2021 The High Court Of Madhya Pradesh MP No. 3833 of 2021 (ANIL KUMAR SAND Vs SUNIL AGARWAL) 1 Gwalior, Dated : 29-10-2021 Shri R.K. Upadhyay, learned counsel for the petitioner. Learned counsel for the petitioner is seeking time for submission of arguments.
Time is granted.
As prayed, list on 9/11/2021.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE pwn* Pawan Kumar 2021.10.29 18:26:01 +05'30'