Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Rajasthan - Subsection Section 38(5) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968 (5)The procedure of business at a meeting of the Board as stated in Rule 34 shall apply Mutatis-mutandis', to a meeting of such committee.
