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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(3)(d) in The Gujarat Ayurved University Act, 1965

(d)record its opinion on the question whether the application should be granted or refused either in whole or in part, stating the result of any inquiry under clauses (a), (b), of sub-section (1).