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State of Jammu-Kashmir - Section

Section 7 in Jammu and Kashmir Biological Diversity Rules, 2015

7. Functions and powers of Member-Secretary of the Board.

- i. The Member-Secretary shall be responsible for day to day administration of the Board.ii. All orders or instructions to be issued by the Board shall be under the signature of the Member-Secretary.iii. The Member-Secretary shall be incharge of all the confidential papers of the Board and shall be responsible for their safe custody. He shall produce such papers whenever directed by the Board.iv. The Member-Secretary shall have the powers to sign Memorandum of Understanding with various local, national and international organizations after due approval of the Board. The Member-Secretary shall exercise such other powers and perform such other functions, as may be delegated to him from time to time by the Board.