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State of Rajasthan - Section

Section 6 in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

6. Frequency of examinations and provision for not holding an examination in a particular year.

- The Combined Competitive Examination for recruitment to the posts in the services specified in Schedule I and Schedule II, shall be held at least once a year unless Government in consultation with the Commission decide that a Combined Competitive Examination for any of these posts shall not be held in any particular year.