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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(11) in The Orissa Minerals (Prevention of theft, Smuggling & Illegal Mining and Regulation of Possession, Storage, Trading and Transportation) Rules, 2007

(11)The transit passes/permits shall be machine numbered showing Book Number and Serial Number of the pass/permit. Before issue of the transit pass book to the lessee/permit holder(s) the pages in the book shall be stamped with the office seal and facsimile signature of the Mining Officer/ Deputy Director, Mines concerned on the reverse. After the first issue of the said book, subsequent issues will be made only on the surrender of used-up books.