Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(1)(d) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020 (d)'Compulsory treatment' as defined by the treating physician and as per protocols issued by the Government from time to time;