Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(6) in Karnataka Janapada Vishwavidyalaya Act, 2011

(6)The pleadings of all the suits and legal proceedings instituted by or against the University shall be signed and verified by the Registrar and all the orders of such suits and proceedings shall be given to the Registrar and shall be served to them.