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[Cites 2, Cited by 2]

Rajasthan High Court - Jodhpur

Baljinder Singh vs State Of Rajasthan & Ors on 21 October, 2008

Author: Gopal Krishan Vyas

Bench: Gopal Krishan Vyas

                                  1

     IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     AT JODHPUR

                         O R D E R

S.B. CIVIL WRIT PETITION NO.7265/2008 (Baljinder Singh Vs. State & Ors.) Date of order : 21.10.2008 HON'BLE MR. JUSTICE GOPAL KRISHAN VYAS Mr. M.K. Garg with Mr. Niranjan Singh, for the petitioner.

It is stated at Bar by learned counsel for the petitioner that the controversy involved in this case is squarely covered with the judgment rendered by Co-ordinate Bench of this Court in bunch of writ petitions, headed by SB Civil Writ Petition No.3959/2008 (Jodh Singh Vs. State of Rajasthan & Ors.) decided on 29.9.2008.

This writ petition is also dismissed while following the aforesaid judgment dated 29.9.2008.

(GOPAL KRISHAN VYAS), J.