Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 98] [Entire Act] State of Punjab - Subsection Section 98(2) in The Punjab Municipal Act, 1999 (2)All officers and employees of the Municipal Council or the Nagar Panchayat, as the case may be, shall be subordinate to the Executive Officer.Nagar PanchayatPowers and Functions of Nagar Panchayat
