Himachal Pradesh High Court
State Of H.P. vs Ram Kumar @ Chottu on 12 December, 2022
Bench: Sabina, Sushil Kukreja
State of H.P. Vs Ram Kumar @ Chottu .
Cr.MP(M) No. 2555 of 2022 12.12.2022 Present: Mr. Shiv Pal Minhas, Additional Advocate General, for the appellant. .
Learned Additional Advocate General requests for an adjournment.
As requested, list again on 06.03.2023.
( Sabina ) Judge ( Sushil Kukreja ) Judge December 12, 2022 (gaurav) ::: Downloaded on - 12/12/2022 20:39:55 :::CIS