Section 5(2)(f) in The Assam State Co-operative Agriculture and Rural Development Bank Limited

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State of Assam - Subsection

Section 5(2)(f) in The Assam State Co-operative Agriculture and Rural Development Bank Limited

(f)

(i)to inspect and supervise the working of the branches and inspect the properties mortgaged to such branches."

(ii)to inspect and supervise the Societies as referred to under bye-law No. 5(l)(m) and to inspect the properties mortgaged by them to the bank ;