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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(k) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(k)any person for a period of three years who in the opinion of the Central Government will be contributing for the furtherance of the Institute subject to the proviso to sub-section (1) of Section 11 of the Act.